Himachal Pradesh High Court
Nota Ram & Others vs . Devi Ram (Deceased) Through Lrs on 28 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Nota Ram & others Vs. Devi Ram (deceased) through LRs and another.
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RSA No. 474 of 2012 28.3.2022 Present: Mr.Lakshay Thakur, Advocate, for the appellants.
Mr.G.R. Palsra, Advocate, for proposed respondents No. 1(a) to 1(e).
Mr.Raju Ram Rahi, Advocate, for respondent No. 2. RSA No. 474 of 2012 & CMP No. 15934 of 2021 As prayed, list on 4th May, 2022.
Interim to continue till next date of hearing.
(Vivek Singh Thakur), Judge.
28th March, 2022 (Keshav) ::: Downloaded on - 28/03/2022 20:15:06 :::CIS