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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Jharkhand - Subsection

Section 81(2)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)send a copy of the information to the Person-in-charge of the institution where the child is to be placed for care and protection at the time of the transfer order.