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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(2)The District Social Welfare Officer has powers to inspect Old Age Homes maintained by the individuals/ a group of individuals/ voluntary organizations / institutions / Charitable trusts/ statutory bodies etc. and collect data from the organizations.