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State of Tamilnadu - Section

Section 12 in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

12. Maintenance of Register.

(1)The District Social Welfare Officer shall maintain proper records by way of maintaining registers duly indexed, containing the details of the voluntary organization providing Age care services as in Annexure II.
(2)The District Social Welfare Officer has powers to inspect Old Age Homes maintained by the individuals/ a group of individuals/ voluntary organizations / institutions / Charitable trusts/ statutory bodies etc. and collect data from the organizations.
(3)Any voluntary organization / institution / individuals / a group of individuals / Charitable trusts/ Statutory bodies etc., running Old Age Home shall register with District Social Welfare Office of each District.