Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Rekha Thakur vs . Rajesh Kumar on 11 January, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rekha Thakur vs. Rajesh Kumar .

CMPMO no. 481 of 2022.

11.01.2023 Present: Mr. Vivek Singh Thakur, Advocate, for the petitioner.

Mr. Vishal Bindra, Advocate, for the respondent.

Learned counsel for the petitioner seeks time to file rejoinder.

r Be filed within four weeks. List on 5 th April, 2023.

(Satyen Vaidya) Judge.

11th January, 2023. (jai) ::: Downloaded on - 11/01/2023 20:34:16 :::CIS