Himachal Pradesh High Court
Jai Ram & Another vs . Parwati Devi on 15 September, 2023
Jai Ram & another Vs. Parwati Devi .
RSA No. 15 of 2022 15.09.2023 Present: Mr. Ankush Dass Sood, Senior Advocate with Mr. Vivek Negi, Advocate for the appellants.
Mr. Surender Verma, Advocate, for the respondents.
of RSA No. 15 of 2022 & CMP No. 1006 of 2022 Records of the learned Courts below have not rt been requisitioned. Let the same be requisitioned and thereafter the matter be listed for admission hearing.
Interim order to continue.
(Rakesh Kainthla) Judge September 15, 2023 (ravinder) ::: Downloaded on - 15/09/2023 20:36:48 :::CIS