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State of Rajasthan - Section

Section 11 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

11. Grant of initial increments on first appointment.

- The Board may, in exceptional cases, grant initial increments to an employee in Class 'A' on his first appointment. Similar powers can be exercised by the Managing Director in case of employee whom he can appoint provided that all such cases are Subsequently reported to the Board.