Himachal Pradesh High Court
State Of H.P. & Others vs . Yogendra Mohan Sengupta on 21 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. & others vs. Yogendra Mohan Sengupta and others.
CWP No.5960 of 2022.
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21.10.2022. Present: Mr. Vinay Kuthiala, Senior Advocate with Ms. Vandana Kuthiala, Mr. Diwan Singh Negi and Mr. Devi Singh, Advocates, for the petitioners.
Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, for respondent No.1.
Mr. Naresh K. Gupta, Advocate, for proforma respondent No.1.
Mr. Shashi Shirshoo, Central Government Standing Counsel, for proforma respondent No.2-UOI.
Mr. Raghav Goel, Advocate, for the applicant/respondent in CMP No. 14199 of 2022.
Learned counsel for the petitioners prays for and is granted two weeks' time to amend the petition assailing the final order passed by the National Green Tribunal.
List on 04.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 21st October, 2022.
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