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State of Punjab - Section

Section 13 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

13. Age.

The age of a person at the time of his first appointment to the service of the Corporation shall not exceed :-
(a)in the case of Officers, such as the Board may approve having regard to the qualifications required from the candidates; and
(b)in other cases 27 years.
Provided that the Board/Appointing Authority may in specific cases relax this condition having regard to the qualifications and experience of the candidates.