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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(c) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(c)If as a result of the enhancement of contract demand, the classification of the consumer would change, the Engineer, before allowing the application may call upon the consumer to execute fresh agreement, subject to compliance of other conditions as prescribed under these Regulations.