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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Manipur - Subsection

Section 76(1)(e) in The Manipur Panchayati Raj Act, 1994

(e)draw and disburse money out of the Zilla Parishad Funds and exercise such other powers and perform such other functions as may be prescribed.