Himachal Pradesh High Court
Shahin vs . Shabina Anjum A/W Connected Matters on 5 October, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Shahin Vs. Shabina Anjum a/w connected matters Cr. Revision No. 6/2013 a/w Cr. MMOs No. 79 & 80/2013 .
Cr. Revision No. 6/2013 05.10.2023 Present: Ms. Farhana Khan, Advocate, vice Ms. Vandana Mishra, Advocate, for the petitioner.
Mr. Hitender Verma, Advocate, for the of respondent.
Cr. MMOs No. 79 & 80/2013 rtMr. Hitender Verma, Advocate, for the petitioner(s).
Ms. Farhana Khan, Advocate, vice Ms. Vandana Mishra, Advocate, for the respondents.
Cr. MP No. 2973/2023 in Cr. Revision No. 6/2013 Learned vice counsel for the petitioner prays for and is granted two weeks' further time to file rejoinder.
As prayed, list on 16th November, 2023.
( Sushil Kukreja ) Judge 5th October, 2023 (raman) ::: Downloaded on - 06/10/2023 20:35:46 :::CIS