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Himachal Pradesh High Court

Shahin vs . Shabina Anjum A/W Connected Matters on 5 October, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Shahin Vs. Shabina Anjum a/w connected matters Cr. Revision No. 6/2013 a/w Cr. MMOs No. 79 & 80/2013 .

Cr. Revision No. 6/2013 05.10.2023 Present: Ms. Farhana Khan, Advocate, vice Ms. Vandana Mishra, Advocate, for the petitioner.

Mr. Hitender Verma, Advocate, for the of respondent.

Cr. MMOs No. 79 & 80/2013 rtMr. Hitender Verma, Advocate, for the petitioner(s).

Ms. Farhana Khan, Advocate, vice Ms. Vandana Mishra, Advocate, for the respondents.

Cr. MP No. 2973/2023 in Cr. Revision No. 6/2013 Learned vice counsel for the petitioner prays for and is granted two weeks' further time to file rejoinder.

As prayed, list on 16th November, 2023.

( Sushil Kukreja ) Judge 5th October, 2023 (raman) ::: Downloaded on - 06/10/2023 20:35:46 :::CIS