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Himachal Pradesh High Court

Shahin vs . Shabina Anjum Alongwith Connected on 14 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Shahin Vs. Shabina Anjum alongwith connected matters Cr. Revision No. 6/2013 a/w .

Cr. MMOs No. 79 & 80/2013 Cr. Revision No. 6/2013 14.09.2023 Present: Mr. B.N. Mishra, Senior Advocate with Ms. Ritu, Advocate, for the petitioner.

Mr. Vijay Panchta, Advocate, for the respondent.

of Cr. MMOs No. 79 & 80/2013 rt Mr. Vijay Panchta, Advocate, for the petitioner(s).

Mr. B.N. Mishra, Senior Advocate with Ms. Ritu, Advocate, for the respondents.

Cr. MP No. 2973/2023 in Cr. Revision No. 6/2013 Learned counsel for the respondent prays for and is granted two weeks' further time to file reply to the application.

As prayed, list on 5th October, 2023.

( Sushil Kukreja ) Judge 14th September, 2023 (raman) ::: Downloaded on - 14/09/2023 20:39:12 :::CIS