Himachal Pradesh High Court
Shahin vs . Shabina Anjum Alongwith Connected on 14 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Shahin Vs. Shabina Anjum alongwith connected matters Cr. Revision No. 6/2013 a/w .
Cr. MMOs No. 79 & 80/2013 Cr. Revision No. 6/2013 14.09.2023 Present: Mr. B.N. Mishra, Senior Advocate with Ms. Ritu, Advocate, for the petitioner.
Mr. Vijay Panchta, Advocate, for the respondent.
of Cr. MMOs No. 79 & 80/2013 rt Mr. Vijay Panchta, Advocate, for the petitioner(s).
Mr. B.N. Mishra, Senior Advocate with Ms. Ritu, Advocate, for the respondents.
Cr. MP No. 2973/2023 in Cr. Revision No. 6/2013 Learned counsel for the respondent prays for and is granted two weeks' further time to file reply to the application.
As prayed, list on 5th October, 2023.
( Sushil Kukreja ) Judge 14th September, 2023 (raman) ::: Downloaded on - 14/09/2023 20:39:12 :::CIS