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[Cites 1, Cited by 0]

Madras High Court

L.K. Nithyasri vs The Post Master General on 9 June, 2022

Author: Abdul Quddhose

Bench: Abdul Quddhose

                                                                              W.P. No.6285 of 2022

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 09.06.2022

                                                     CORAM:

                            THE HONOURABLE MR. JUSTICE ABDUL QUDDHOSE

                                                W.P.No.6285 of 2022



                     L.K. Nithyasri                                          ...Petitioner
                                                       ..Vs..

                     1. The Post Master General,
                        Nungambakkam Post Office,
                        Chennai.

                     2. The Senior Postmaster,
                        Thyagarayanagar H P O,
                        Chennai 600 017

                     3. The Senior Postmaster (HSG II)
                        Choolaimedu S.O.
                        Chennai 600 094                                      ...Respondents

                     Prayer: Writ Petition filed under Article 226 of Constitution of India,
                     praying to issue a Writ of Mandamus or any other appropriate writ or
                     order, herein and to call for the letter dated 17.01.2022 of the 3rd
                     respondent herein and to quash the same and directing the respondents
                     herein to consider the petitioner's representation dated 28.12.2021 given
                     to the 1st respondent herein.




https://www.mhc.tn.gov.in/judis
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                                                                                      W.P. No.6285 of 2022

                                  For Petitioner     : Mr. S. Mudhusudanan

                                  For Respondents : Mr. K. Subbu Ranga Bharathi
                                                    Central Government Counsel

                                                            ORDER

This Writ Petition has been filed challenging the order of the third respondent dated 17.01.2022 and to direct the first respondent to consider the petitioner's representation dated 28.12.2021.

2. Counter has been filed by the respondents in this Writ Petition.

After perusing the counter affidavit, learned counsel for the petitioner seeks liberty of this Court to file a Succession O.P. for getting the maturity proceeds of the Fixed Deposit standing in the name of the petitioner's grand mother D.V. Uma Rani.

3. Accordingly, this Writ Petition is disposed of by granting liberty to the petitioner to approach the appropriate court to obtain Succession certificate in respect of the assets, including Fixed Deposits, left behind by the deceased D.V. Uma Rani.

https://www.mhc.tn.gov.in/judis 2/4 W.P. No.6285 of 2022

4. With the above observation, this Writ Petition is disposed of.

No costs. Consequently, connected miscellaneous petition is closed.

09.06.2022 Index : Yes / No Internet : Yes / No bga To

1. The Post Master General, Nungambakkam Post Office, Chennai.

2. The Senior Postmaster, Thyagarayanagar H P O, Chennai 600 017

3. The Senior Postmaster (HSG II) Choolaimedu S.O. Chennai 600 094 https://www.mhc.tn.gov.in/judis 3/4 W.P. No.6285 of 2022 ABDUL QUDDHOSE, J.

Bga W.P.No.6285 of 2022 09.06.2022 https://www.mhc.tn.gov.in/judis 4/4