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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(2)Every student residing in the Hostels and those living outside the Institute campuses shall conform to the Standing Orders laid down by the Senate for the purpose.