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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(i) in The Insecticides Rules, 1971

(i)rupees five thousand each in case of application for registration under section 9(3) and 9(3-B) of the Insecticides Act, 1968 (46 of 1968);