(2)[ An application form duly filled [* * *] [ Substituted by G.S.R. 371(E), dated 20.5.1999 (w.e.f. 20.5.1999).] shall be sent to the Secretary, Registration Committee, Directorate of Plant Protection, Quarantine and Storage, NH-IV, Faridabad-121001, Haryana. The fee shall be payable as follows: -(i)rupees five thousand each in case of application for registration under section 9(3) and 9(3-B) of the Insecticides Act, 1968 (46 of 1968);(ii)rupees two thousand five hundred in case of application for registration under section 9(4) of the Insecticides Act, 1968 (46 of 1968).]
