Section 18 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
18. Commencement of Service.
- Except as otherwise provided by or under these Regulations, "Service" of an employee shall be deemed to commence from the working day on which an employee reports for duty in an appointment covered by these Regulations at the place and time intimated to him by the Executive Director, provided that he reports before noon, otherwise shall commence from the next following working day.Explanation. - "Service" includes the period during which an employee is on duty as well as on leave duly authorised by the Executive Director but does not include any period during which an employee is absent from duty without permission or over stays his leave, unless specially permitted by the Executive Director.Probation
