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State of Rajasthan - Section

Section 1 in Rajasthan Fisheries Act, 1953

1. Short title extent and commencement

(1)This Act may be called the Rajasthan Fisheries Act, 1953.
(2)[It extends to the whole of the State of Rajasthan] [Substituted by Act 27 of 1957 (Published in Rajasthan Gazette Part 4A Extraordinary dated 13-8-1957).].
(3)It shall come into force at once.