Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(2) in Rajasthan Fisheries Act, 1953 (2)[It extends to the whole of the State of Rajasthan] [Substituted by Act 27 of 1957 (Published in Rajasthan Gazette Part 4A Extraordinary dated 13-8-1957).].
