:- (1) This Act may be called the Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995.(2)It extends to the whole of the State of Andhra Pradesh.(3)[ It shall come into force on such date as the Government may, by notification in the Andhra Pradesh Gazette, appoint.] [Come into force on 1-6-1995 vide G.O.Ms. No. 405 A&C Co-Operative IV, dated 27-5-1995.]
