Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(3) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995 (3)[ It shall come into force on such date as the Government may, by notification in the Andhra Pradesh Gazette, appoint.] [Come into force on 1-6-1995 vide G.O.Ms. No. 405 A&C Co-Operative IV, dated 27-5-1995.]
