Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Dinesh Kumar vs . Amit Kumar And Ors. on 21 December, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Dinesh Kumar Vs. Amit Kumar and ors.

Cr.R. No. 64 of 2019 .

21.12.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Kulwant Chauhan, Advocate, vice counsel, for respondent No.1.

Mr. Narender Thakur, Deputy Advocate General, for respondent No.2.

Cr.MP No. 2651 of 2021 Mr. Kulwant Chauhan, learned counsel, appears for respondent No.1 and seeks time to file reply. Be filed within four weeks.

List on 01.03.2023.

( Satyen Vaidya ) Judge 21st December, 2022 (sushma) ::: Downloaded on - 21/12/2022 20:35:42 :::CIS