Himachal Pradesh High Court
Dinesh Kumar vs . Amit Kumar on 16 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Cr. R. No. 64 of 2019.
16.11.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Mandeep Chandel, Advocate, for respondent No.1.
Mr. Narender Thakur, Dy. A.G., for respondent No.2.
At the request of learned counsel for the petitioner, list on 21st December, 2022.
(Satyen Vaidya) Judge.
16th November, 2022. (jai) ::: Downloaded on - 16/11/2022 20:34:46 :::CIS