Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(2)(a) in Tamil Nadu Panchayats (Elections) Rules, 1995 (a)The deposit made under sub-rule (1) shall, unless forfeited under sub-rule (3) or (4), be returned as soon as practicable after the result of the election is declared: