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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)All switchgear and other high voltage equipment shall be fenced off and shall be accessible only to the authorised staff and access to the live equipment shall only be permitted when the equipment has been switched off and earthed as laid down under special instructions.