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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

(3)In the case of appointment on compassionate ground on priority basis, the upper age limit shall be such as may be fixed by the State Government for appointment to public services and posts in connection with the affairs of the State of Punjab.