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[Cites 0, Cited by 0] [Section 14(13)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(13)(iv) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(iv)The list of empanelled assessors prepared or approved by Zonal Accreditation Board shall be sent to National Accreditation Board for their information and record; and