Section 68 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
68. Functions.
- The functions of the Special Area Development Authority shall be,-(i)to prepare, if required to do so, inc development plan for the special area;(ii)to implement; the development plan after its approval by the State Government;(iii)for the purpose of implementation of the plan, to acquire, hold, develop, manage and dispose of land and other property.(iv)x x x(v)to otherwise perform all such functions with regard to the special area as the State Government may, from time to time, direct ;Provided that functions specified in clauses (v) and (vi) shall not be performed unless so required by the State Government.
