Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Chattisgarh - Subsection Section 68(v) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973 (v)to otherwise perform all such functions with regard to the special area as the State Government may, from time to time, direct ;
