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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(xliii) in Manipur International University Act, 2018

(xliii)to recognize examinations of periods of study (whether in full or in part) of other Universities, institutions, or other places of learning as equivalent to examinations or periods of study in the University and to withdraw such recognition at any time;