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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2)(a) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(a)For the candidates who are eligible for admission, sum of 50 percentage weightage of the aggregate marks of all subjects of the qualifying examination and the 50 percentage weightage of the valid NATA score obtained in the National Aptitude Test in Architecture shall be the merit marks for the Bachelor of Architecture Course.