Section 11 in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013
11. Preparation of Merit List.
(1)The merit list of the candidates who have applied for admission in the manner prescribed by the Admission Committee, within the prescribed time limit and who are found eligible for admission under these rules, shall be prepared separately in the following manner, namely:-(i)Bachelor of Architecture Courses,(ii)Bachelor of Construction Technology, and(iii)Bachelor of Interior Design.(2)(a)For the candidates who are eligible for admission, sum of 50 percentage weightage of the aggregate marks of all subjects of the qualifying examination and the 50 percentage weightage of the valid NATA score obtained in the National Aptitude Test in Architecture shall be the merit marks for the Bachelor of Architecture Course.(b)For the candidates who are eligible for admission, sum of 40 percentage weightage of the aggregate marks of all subjects of the qualifying examination and the 60 percentage weightage of the marks obtained in the Construction Technology Aptitude Test shall be the merit marks for the Bachelor of Construction Technology Course.(c)For the candidates who are eligible for admission, sum of 30 percentage weightage of the aggregate marks of all subjects of the qualifying examination and the 70 percentage weightage of the marks obtained in the Interior Design Aptitude Test shall be the merit marks for the Bachelor of Interior Design Course.(3)The merit lists referred to in sub-rule (1) shall be prepared and published separately in the following manner, namely:-(I)For Bachelor of Architecture-(a)(i)The first merit list shall include the candidates who have passed the qualifying examination from the Gujarat Board or Technical Examination Board Gujarat State, or obtained Diploma from a University or institution located in Gujarat State.(ii)The Merit list of reserved category candidates shall be prepared separately;(b)(i)The second merit list shall include the candidates who have studied in the schools located in the Gujarat State and have passed the qualifying examination from,-(a)the Central Board of Secondary Education Board; or(b)the Council of Indian School Certificate Examination Board, New Delhi; or(c)the Diploma obtained from International Baccalaureate.(ii)The Merit list of reserved category candidates shall be prepared separately.(c)(i)The third merit list shall include the candidates who have studied from the schools located outside of the Gujarat State and have passed the qualifying examination from,-(a)the Central Board of Secondary Education Board; or(b)the Council of Indian School Certificate Examination Board, New Delhi; or(c)the National Institute of Open Schooling or International School Board School; or(d)the Diploma obtained from International Baccalaureate.(ii)The Merit list of reserved category candidates shall be prepared separately.(II)Separate merit lists for Bachelor of Construction Technology and Bachelor of Interior Design Courses shall be prepared as under:-(a)(i)The first merit list shall include the candidates who have passed the qualifying examination from the Gujarat Board.(ii)The Merit list of reserved category candidates shall be prepared separately;(b)(i)The second merit list shall include the candidates who have studied in the schools located in the Gujarat State and have passed the qualifying examination from,-(a)the Central Board of Secondary Education Board; or(b)the Council of Indian School Certificate Examination Board, New Delhi; or(c)the Diploma obtained from International Baccalaureate.(ii)The Merit list of reserved category candidates shall be prepared separately.(c)(i)The third merit list shall include the candidates who have studied from the schools located outside of the Gujarat State and have passed the qualifying examination from,-(a)the Central Board of Secondary Education Board; or(b)the Council of Indian School Certificate Examination Board, New Delhi; or(c)the National Institute of Open Schooling or International School Board School; or(d)the Diploma obtained from International Baccalaureate.(ii)The Merit list of reserved category candidates shall be prepared separately.(4)(a)The criteria for deciding merit order in case of candidates who have passed the qualifying examination from the Gujarat Board or any other Board having equal merit marks shall be in the following sequence -(A)(1) For Architecture Course:(i)Valid 'NATA' Score for Bachelor of Architecture course;(ii)Marks obtained in Mathematics or Statistics or Business Mathematics subject in qualifying examination.(iii)Marks obtained in English subject in qualifying examination.(iv)Date of Birth (candidate, who is older in age shall be given priority)(2)The criteria for deciding merit order in case of candidates who have passed Diploma in Engineering from Technical Examination Board (TEB) of any State having equal merit marks shall be in the following sequence, namely:-(i)Valid 'NATA' Score.(ii)Aggregate marks of Diploma Engineering examination.(iii)Date of Birth (Candidate who is older in age shall be given priority).(3)The criteria for deciding merit order in case of one student has passed Diploma in Engineering from Technical Examination Board of any State and second student has passed HSC as qualifying exam having equal merit marks shall be in the following sequence, namely:-(i)Valid 'NATA' Score(ii)Date of Birth (Candidate who is older in age shall be given priority).(B)For Bachelor of Construction Technology Course(i)Score of 'Construction Technology Aptitude Test'(ii)Marks obtained in Mathematics subject in qualifying examination.(iii)Marks obtained in English subject in qualifying examination.(iv)Date of Birth (candidate, who is older in age shall be given priority)(C)For Bachelor of Interior Design Course(i)Score of Interior design Aptitude Test(ii)Marks obtained in Mathematics subject in qualifying examination.(iii)Marks obtained in English subject in qualifying examination.(iv)Date of Birth (candidate, who is older in age shall be given priority)(5)The merit list shall be displayed, on the notice board of the office of the Admission Committee, its official web-site and by such other means, as the Admission Committee may consider convenient.
