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[Cites 0, Cited by 0] [Section 18B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18B(2) in Uttar Pradesh State Universities Act, 1973

(2)The Central Board of Studies for the foundation course shall consist of -
(i)one teacher from each university not below the rank of a Reader or a Principal of an affiliated or associated college, nominated by the Vice-Chancellor; and
(ii)five educationists who are or. the Eminent Professors' lists of the University Grants Commission nominated by the Chancellor on the recommendation of the Co-ordination Council.