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[Cites 0, Cited by 0] [Section 18B(2)] [Section 18B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18B(2)(ii) in Uttar Pradesh State Universities Act, 1973

(ii)five educationists who are or. the Eminent Professors' lists of the University Grants Commission nominated by the Chancellor on the recommendation of the Co-ordination Council.