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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Maharashtra - Subsection

Section 86(6) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(6)The Vice-Chancellor may nominate on the Selection Committee one management expert not necessarily working under the University as member for expert advice for selection of specific officer or personnel.