Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 179] [Entire Act] State of Punjab - Subsection Section 179(1) in Punjab Municipal Act, 1911 (1)The committee may cause a name to be given to any street, and to be affixed on any building in such place as it may think fit, and
