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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(x) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(x)"Controller of Explosives" includes the Joint Chief Controller of Explosives, Deputy Chief Controller of Explosives, Controller of Explosives and Deputy Controller of Explosives;