Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act] State of Arunachal Pradesh - Subsection Section 173(1)(i) in The Arunachal Pradesh Goods and Services Tax Act, 2017 (i)in the Arunachal Pradesh Municipal Act, 2007, in section 129, in sub-section (1), clauses (f)shall be omitted;