Section 173(1) in The Arunachal Pradesh Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 173(1) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(1)Save as otherwise provided in this Act, on and from the date of commencement of this Act,-

(i)in the Arunachal Pradesh Municipal Act, 2007, in section 129, in sub-section (1), clauses (f)shall be omitted;