Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1) in Punjab Market Committees Bye-laws

(1)Subject to the provisions of any law for the time being in force in regard to the opening and closing of shops and commerial establishments, the auction and weighment of agricultural produce in the market yard shall be held during the hours to be specified by the Committee.