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State of Punjab - Section

Section 16 in Punjab Market Committees Bye-laws

16. Market hours.

(1)Subject to the provisions of any law for the time being in force in regard to the opening and closing of shops and commerial establishments, the auction and weighment of agricultural produce in the market yard shall be held during the hours to be specified by the Committee.
(2)Such timings shall be exhibited at conspicuous places.
(3)The buyer desirous of purchasing agricultural produce shall personally or through an approved and bona fide representatitve attend the auction within one hour of the time of the start of acution fixed under sub-clause (1). In case of his inability to attend the auction in time, he shall intimate his inability to the office of the Market Committee before auction commences.