Section 56(8)(a) in Presidency University Act, 2010

[Cites 0, Cited by 0] [Section 56(8)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(8)(a) in Presidency University Act, 2010

(a)

(i)The Chancellor, or in his absence the Vice-Chancellor, shall preside over the meetings of the Council;

(ii)Twenty-five per cent of the members of the Council shall be a quorum for a meeting of the Council;