Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(8) in Presidency University Act, 2010

(8)
(a)
(i)The Chancellor, or in his absence the Vice-Chancellor, shall preside over the meetings of the Council;
(ii)Twenty-five per cent of the members of the Council shall be a quorum for a meeting of the Council;
(b)Twenty-five per cent of the members of any body constituted by the Council shall be a quorum for a meeting of such body.