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State of Odisha - Section

Section 17 in The Orissa Forest Rest House Occupation Rules, 1983

17. Valuation of articles.

- A list showing the valuation of each article of furniture and crockery, etc. shall be hung up in the Rest House. The recorded price of any article lost, or broken and the cost of repairing any article damaged by an occupant or his servant should be paid to the Chowkidar and the fact recorded in the Visitor's Book.