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Himachal Pradesh High Court

M/S Dara Constructions vs . Bbmb & Ors. on 30 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

M/s Dara Constructions Vs. BBMB & Ors.

CWP No. 4074/2020

30.05.2022 Present: Mr. Vijender Katoch, Advocate, for the .

petitioner.

Mr. Vikrant Thakur, Advocate, for the respondents.

Mr. Abhinav Purohit, Advocate, for CA, Naresh Vashisht.

Learned counsel for the respondents prays for and is granted two weeks' further time to file counter to the report of the Chartered Accountant, failing which, right to file the same shall be deemed to have been closed. List on 20.06.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 30th May, 2022 (raman) ::: Downloaded on - 31/05/2022 20:10:14 :::CIS