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Union of India - Section

Section 13 in Bachelor of Pharmacy (B.Pharm) Course Regulations, 2014

13. Award of sessional marks and maintenance of record.

(1)A regular record of both theory and practical class work and examinations conducted in an institution imparting training for B. Pharm course, shall be maintained for each student in the institution and 25 marks for each theory and 25 marks for each practical subject shall be allotted as sessional marks.
(2)There shall be at least three periodic sessional examinations during each academic year and the highest aggregate of any two performances shall form the basis of calculating sessional marks.
(3)The sessional marks in practicals shall be allotted on the following basis:-
(i) Actual performance in the sessionalexamination (15 marks);
(ii) Day to day assessment in the practicalclass work, promptness, viva-voce, record maintenance, etc. (10 marks).