Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in Bachelor of Pharmacy (B.Pharm) Course Regulations, 2014

(3)The sessional marks in practicals shall be allotted on the following basis:-
(i) Actual performance in the sessionalexamination (15 marks);
(ii) Day to day assessment in the practicalclass work, promptness, viva-voce, record maintenance, etc. (10 marks).