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[Section 13]
[Entire Act]
State of Rajasthan - Subsection
Section 13(1) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
| (i) | The Vice-Chancellor | Ex-officio Chairman |
| (ii) | The Directors of Resident Instruction, Research and ExtensionEducation | Ex-officio Member |
| (iii) | Deans of the various facilties | Ex-officio Member |
| (iv) | The Librarian | Ex-officio Member |
| (v) | The Students Welfare Officer | Ex-officio Member |
| (vi) | The Controller of Examination | Ex-officio Member |
| (vii) | One or two Heads of the Departments from each facultynominated by the Vice-Chancellor on rotational basis | Member |
| (viii) | One Associate Director, Research and Extension to be nominatedby the Vice-Chancellor on rotational basis | Member |
| (ix) | All Associate Deans/Principals of the Colleges | Member |
| (x) | One teacher from each faculty to be nominated by theVice-Chancellor on rotational basis and in the prescribed manner | Member |
| (xi) | One eminent agriculture educationist from outside theUniversity to be nominated by the Vice-Chancellor | Member |
| (xii) | Registrar | Secretary. |