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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(1) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(1)Academic Planning and Evaluation Board shall consist of the following members, namely :-
(i)the Kulpati-Ex-officio Chairman;
[(i-a) the Rector] [Inserted by M.P. Act No. 23 of 1983.];
(ii)Deans of Faculties;
[(ii-a) Dean or Director, Academic Planning and Evaluation Board, of the College Development Council;] [Inserted by M P. Act No. 19 of 1994.]
(iii)three heads of University Departments and Schools of Studies nominated by the Kulpati;
(iv)two college Professors nominated by the Kulpati;
(v)three scholars of repute not connected with the University nominated by the Academic Council;
(vi)two representatives of industry, agriculture and commerce nominated by the Kuladhipati.